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Calcutta High Court (Appellete Side)

Dr. Sushanta Dattagupta vs Union Of India & Ors on 6 July, 2023

Author: Shekhar B. Saraf

Bench: Shekhar B. Saraf

06.07.2023 50 ss W.P.A. 16848 of 2015 Dr. Sushanta Dattagupta Vs. Union of India & ors.

< None appears on behalf of the petitioner in Court today when the matter is called on. No accommodation has been prayed for.

It appears that the matter was last heard on August 6, 2015 and thereafter, no attempt has been made to have the matter heard.

In light of the same, this writ petition is dismissed for default. Interim order, if any, stands vacated.

(Shekhar B. Saraf, J.)