Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 344(2)] [Section 344] [Entire Act] Union of India - Subsection Section 344(2)(c) in The Merchant Shipping Act, 1958 (c)the fees to be charged in respect of any certificate issued under this Part and the manner in which such fees may be recovered;