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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(3) in Chhattisgarh Winery Rules, 2013

(3)All cases of wastages of bottled wine stocked within F.L. 6 or F.L. 10 licensee shall be dealt with under sub-rule (2) of Rule 17 of Chhattisgarh Foreign Liquor Rules, 1996.