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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttarakhand - Subsection

Section 22(3) in Uttaranchal Service of Engineers (Irrigation Department) (Group 'B') Rules, 2003

(3)Higher scale of pay and personal scale of pay as mentioned in Appendix "A-2" and "A-3" respectively shall be allowed to the Assistant Engineers, in individual cases in accordance with criterion laid down in the orders of the Government issued from time to time.