Section 38(4) in Model Rules, 2011 under Bengal Ferries Act, 1885

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State of Bihar - Subsection

Section 38(4) in Model Rules, 2011 under Bengal Ferries Act, 1885

(4)In case of accident occasioning loss of life , or efficiency of the boat a report by letter signed by owner or Manjhi/ Navik is to be forwarded to the registering officer within 24 hours after the happening of the accident or as soon thereafter as possible.Form -IIIBoat License /survey Certificate(rule 3 (a))License is granted to Sri/Smt /Kum ..................................owner of Registered Boat No...................measuring Length .................Meters ,Breadth ........... Meters and Depth ........... Meters to carry Cargo or Passengers to the extent specified below in the .................river/lake /reservoir from ...............To................under the restrictions and subject to the Penalties Laid down in the Bihar Boat Rules 2011.

1. License Number:-2. Name of the Owner :-3. Address of the Owner :-4. Registration Number:-5. Date of registration

Date:-

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State of Bihar - Subsection

Section 38(4) in Model Rules, 2011 under Bengal Ferries Act, 1885