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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Maharashtra - Subsection

Section 55(1) in The Maharashtra District Planning Committee (Election) Rules, 1999

(1)The Returning Officer shall, after recording the valid votes of each candidate, category wise declare the names of the elected candidates in the following sequence, namely :-
(a)Scheduled Caste (Women);
(b)Scheduled Caste;
(c)Backward Class of Citizens (Women);
(d)Backward Class of Citizens;
(e)Scheduled Tribes;
(f)General (Women);
(g)General.