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[Section 7]
[Entire Act]
State of Odisha - Subsection
Section 7(2) in The Orissa (Prevention of) Food Adulteration Rules, 1959
| Rs. | ||||
| (a) | Wholesaler | .... | .... | 10 per year |
| (b) | Retailers | .... | .... | 5 per year |
| (c) | Street hawkers | .... | .... | 2 per year |