Supreme Court - Daily Orders
Om Prakash Dwivedi vs State Of Up on 10 November, 2014
Bench: Chief Justice, A.K. Sikri
ITEM NO.29 COURT NO.1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)...CC No(s).17472/2014
(Arising out of impugned final judgment and order dated 24/03/2014 in
WA No. 11216/2002 passed by the High Court Of Judicature at
Allahabad)
OM PRAKASH DWIVEDI Petitioner(s)
VERSUS
STATE OF UP AND ORS Respondent(s)
(With appln. (s) for c/delay in filing and refiling SLP)
Date : 10/11/2014 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Ashish Tripathi, Adv.
For Mr. Varinder Kumar Sharma,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2014.11.10 16:55:09 IST Reason: