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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(5) in The Orissa Minimum Wages Rules, 1954

(5)[] [Re-numbered vide O.G.E. No. 454 dated 27.3.2009.] Working hour notice showing the spread over and hours of work shall be displayed in Form XII at such place or places as may be directed by the Inspector and the same shall be maintained in a clean and legible condition.