Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 7 in Tamil Nadu Legislative Assembly (Transit by Railway Allowance) Rules, 1987

7. Receipt of payment of transit by railway allowance.

- The Member or in the event of the death of a member, his legal heir shall furnish stamped receipt in duplicate for the receipt of the payment of transit by railway allowance in Form B soon after the receipt of the cheque.