Calcutta High Court
Malvika Foundation & Ors vs Eiilm Foundation & Ors on 12 November, 2013
Author: I. P. Mukerji
Bench: I. P. Mukerji
ORDER SHEET
GA 2176 OF 2013
CS 251 OF 2013
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MALVIKA FOUNDATION & ORS.
Versus
EIILM FOUNDATION & ORS.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 12th November, 2013.
Appearance :
Mr. Sandeep Mukherjee, Advocate The Court : This application is mentioned today. Let it retain its position in the list. Report of the Special Officer be taken on record. Copies thereof be circulated by him to all parties.
All parties are to act on a signed photocopy of this order on the usual undertakings.
(I. P. MUKERJI, J.) SB-I