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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(2) in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016

(2)The constitution of the Academic Council, the term of office of its members and its powers and functions shall be such, as may be prescribed.