Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Jharkhand - Subsection Section 49(7) in Jharkhand Municipal Act, 2011 (7)The officers and employees of the Municipal Corporation who are assigned to a Zone for the discharge of the duties as aforesaid, shall carry out such directions as may be issued by the Zonal Committee in this behalf.
