Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 25(2)] [Section 25] [Entire Act] Union of India - Subsection Section 25(2)(h) in The Environment (Protection) Act, 1986 (h)the manner in which notice of the offence and of the intention to make a complaint to the Central Government shall be given under clause (b) of section 19;