Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173] [Entire Act] State of Uttar Pradesh - Subsection Section 173(i) in The U.P. Goods and Services Tax Act, 2017 (i)In The Uttar Pradesh Municipal Corporation Act 1959 clause (h) of sub section (2) of section 172 and section 192, 193 shall be omitted.
