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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(2)(x) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(x)in such cases, the Nursery owner should take the lease agreement from the supplier for not less than one year prior to production of plant material.