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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(l) in Tamil Nadu Electricity (Reorganisation and Reforms) Transfer Scheme, 2010

(l)"Tamil Nadu Generation and Distribution Corporation Limited", means a Company to which the Generation and Distribution Undertakings of the Board are to be transferred in accordance with this Scheme;