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State of Haryana - Section

Section 1 in Haryana Housing Board (Recruitment and Conditions of Service of Officers and Employees) Regulations, 2006

1. Short title, commencement and application.

(1)These regulations may be called the Haryana Housing Board (Recruitment and Conditions of Service of Officers and Employees) Regulations, 2006.
(2)They shall come into force on the date of their publication in the Official Gazette.
(3)They shall be applicable to all the officers and employees of the Housing Board, Haryana.