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State of Himachal Pradesh - Section

Section 97G in The Himachal Pradesh Panchayati Raj Act, 1994

97G. Management of minor water bodies in the scheduled areas.

- Planning and management of minor water bodies in the scheduled areas shall be entrusted to Gran Panchayats, Panchayat Samitis or the Zila Parishads, as the case may be, in such manner as may be prescribed.