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[Cites 0, Cited by 0] [Section 96(7)] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(7)(vi) in The Drugs and Cosmetics Rules, 1945

(vi)Every drug manufactured in India shall bear on its label the number of the license under which the drug is manufactured, the figure representing the manufacturing license number being preceded by the words "Manufacturing License Number" or "Mfg. Lic. No." or "M.L.".