Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 1 in The M.P. Van Upaj other than Timber (Vyapar Viniyaman) Niyam, 1969 1. [ Short title. [Substituted by Notification No. 18-7-73-3-3-X-(1), dated 23-10-1978.] - These rules may be called the Madhya Pradesh Van Upaj other than timber (Vyapar Viniyaman) Niyam, 1969.
