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State of Karnataka - Section

Section 14 in Adichunchanagiri University Act, 2012

14. The Pro-Visitor.

(1)The Hon'ble Minister for Higher Education of the Government of Karnataka shall be the Pro-Visitor of the University.
(2)The Pro-Visitor shall, when the Visitor is absent, preside at the Convocation of the University for conferring Degrees and Diplomas