Section 6(3) in The Maharashtra Council of Indian Medicine (Election) Rules, 1967
(3)Five copies of an electoral roll, maintained under rule 3 with, reference to the date notified for the purpose of an election to the [Council] [Substituted by G.N. of 21.3.1985.] shall, on the appointment of a Returning Officer, be forwarded by the Registrar to the Returning Officer.
