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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(4) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(4)Each member of the Executive Council shall have one vote and if there shall be equality of votes on any question to be determined by the Executive Council, the [Chairperson] [Substituted for 'Chairman' by U.P. Act 5 of 2009, Section 2.] of the Executive Council, or as the case may be, the member presiding over that meeting shall, in addition, have a casting vote.