Supreme Court - Daily Orders
Association Of Former Executives Of ... vs Employees Provident Fund Organization on 7 August, 2023
Bench: Aniruddha Bose, Bela M. Trivedi, Sudhanshu Dhulia
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ITEM NO.301+302 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 2162/2022 in W.P.(C) No. 874/2018
(Arising out of impugned final judgment and order dated 04-11-2022
in W.P.(C) No. No. 874/2018 passed by the Supreme Court Of India)
ASSOCIATION OF FORMER EXECUTIVES OF
HINDUSTAN AERONAUTICS LTD (HALE) & ORS. Petitioner(s)
VERSUS
EMPLOYEES PROVIDENT FUND ORGANIZATION & ORS. Respondent(s)
(FOR ADMISSION and IA No.194149/2022-CLARIFICATION/DIRECTION )
WITH
MA 2191/2022 in W.P.(C) No. 233/2018 (X)
(FOR ADMISSION and IA No.199702/2022-CLARIFICATION/DIRECTION)
MA 123/2023 in W.P.(C) No. 395/2018 (X)
(FOR ADMISSION and IA No.15441/2023-CLARIFICATION/DIRECTION)
MA 122/2023 in W.P.(C) No. 778/2018 (X)
(FOR ADMISSION and IA No.14271/2023-CLARIFICATION/DIRECTION)
MA 116/2023 in W.P.(C) No. 372/2018 (X)
(FOR ADMISSION and IA No.14203/2023-CLARIFICATION/DIRECTION)
MA 120/2023 in W.P.(C) No. 393/2018 (X)
(FOR ADMISSION and IA No.14244/2023-CLARIFICATION/DIRECTION)
MA 121/2023 in W.P.(C) No. 367/2018 (X)
(FOR ADMISSION and IA No.14256/2023-CLARIFICATION/DIRECTION)
MA 115/2023 in W.P.(C) No. 371/2018 (X)
(FOR ADMISSION and IA No.14197/2023-CLARIFICATION/DIRECTION)
MA 112/2023 in W.P.(C) No. 380/2018 (X)
(FOR ADMISSION and IA No.13878/2023-CLARIFICATION/DIRECTION)
MA 114/2023 in W.P.(C) No. 374/2018 (X)
(FOR ADMISSION and IA No.13892/2023-CLARIFICATION/DIRECTION)
Signature Not Verified
Digitally signed by
SNEHA DAS
Date: 2023.08.23
16:33:30 IST
MA 119/2023 in W.P.(C) No. 385/2018 (X)
Reason:
(FOR ADMISSION and IA No.14230/2023-CLARIFICATION/DIRECTION)
MA 117/2023 in W.P.(C) No. 368/2018 (X)
2
(FOR ADMISSION and IA No.14208/2023-CLARIFICATION/DIRECTION)
MA 113/2023 in W.P.(C) No. 369/2018 (X)
(FOR ADMISSION and IA No.13885/2023-CLARIFICATION/DIRECTION)
MA 118/2023 in W.P.(C) No. 406/2018 (X)
(FOR ADMISSION and IA No.14219/2023-CLARIFICATION/DIRECTION)
MA 241/2023 in W.P.(C) No. 1134/2018 (X)
(FOR ADMISSION and IA No.35696/2023-CLARIFICATION/DIRECTION)
MA 495/2023 in W.P.(C) No. 804/2018 (X)
(FOR ADMISSION and IA No.57399/2023-CLARIFICATION/DIRECTION)
Diary No(s). 41161/2022 (XI-A)
(IA No. 198362/2022 - APPLICATION FOR PERMISSION
IA No. 198920/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 198366/2022 - INTERVENTION/IMPLEADMENT)
Diary No(s). 41920/2022 (XI-A)
(IA No. 201523/2022 - APPLICATION FOR PERMISSION
IA No. 201666/2022 - CLARIFICATION/DIRECTION
IA No. 201526/2022 - INTERVENTION/IMPLEADMENT)
Diary No(s). 7583/2023 (XI-A)
(IA No. 38592/2023 - APPLICATION FOR PERMISSION
IA No. 38598/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 38600/2023 - CLARIFICATION/DIRECTION
IA No. 38593/2023 - INTERVENTION APPLICATION
IA No. 42859/2023 - STAY APPLICATION)
MA 636/2023 in W.P.(C) No. 349/2019 (X)
(FOR ADMISSION and IA No.73812/2023-MODIFICATION)
MA 890/2023 in W.P.(C) No. 318/2022 (X)
(FOR ADMISSION and IA No.65653/2023-EXEMPTION FROM FILING O.T. and
IA No.65650/2023-APPROPRIATE ORDERS/DIRECTIONS
IA No. 65650/2023 - APPROPRIATE ORDERS/DIRECTIONS)
MA 1533/2023 in W.P.(C) No. 390/2019 (X)
(FOR ADMISSION and IA No.114133/2023-CLARIFICATION/DIRECTION)
CONMT.PET.(C) No. 877/2023 in W.P.(C) No. 1134/2018 (X)
(FOR ADMISSION)
WITH
M.A.Diary No. 26105/2023
(IA No. 123467/2023 - INTERVENTION APPLICATION)
Diary No(s). 26179/2023
(IA No. 136808/2023 - APPLICATION FOR PERMISSION
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IA No. 124472/2023 - CLARIFICATION/DIRECTION)
Diary No(s). 26453/2023
(DY. NO. 26453 AND 26455 OF 2023:- FOR WITHDRAWAL/DELETION)
Diary No(s). 26455/2023
Date : 07-08-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Parties Mr. Sanjay Hegde, Sr. Adv.
Mr. Ravi Chandra Prakash, Adv.
Mr. Mukesh Kumar Singh, Adv.
Mr. Amit, Adv.
Ms. Vani Vyas, Adv.
Ms. Priya Sirohi, Adv.
Mr. Abhishek Tripathi, Adv.
Ms. Kajal Kumari, Adv.
Ms. Sundri, Adv.
Mr. Purushottam Sharma Tripathi, AOR
Ms. Surbhi Mehta, AOR
Mr. Shashi Bhushan Kumar, AOR
Mr. Jayanth Muthraj, Sr. Adv.
Mr. Saji P. Chali, Adv.
Mr. Roy Abraham, Adv.
Ms. Reena Roy, Adv.
Mr. Akhil Abraham, Adv.
Mr. Yaduinder Lal, Adv.
Mr. Himinder Lal, AOR
Mr. Gopal Sankaranarayanan, Sr. Adv.
Mr. Neeraj Chaudhri, Adv.
Ms. Pooja Dhar, AOR
Ms. Rashmi Verma, Adv.
Mr. Pratul Pratap Singh, Adv.
Ms. Trisha Chandran, Adv.
Mr. Mritunjay Kumar Sinha, AOR
Ms. Binisa Mohanty, Adv.
Mr. Rajesh Gupta, Adv.
Mr. Harpreet Singh, Adv.
Mr. Sumit R. Sharma, AOR
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Mr. Manik Sethi, Adv.
Mr. Yudhbir Singh Thakur, Adv.
Mr. Mukesh Kumar Singh, Adv.
Mr. Narendra Kumar Goyal, Adv.
Mr. Ikshit Singhal, Adv.
Mr. Shantanu Jugtaloat, Adsv.
Mr. Jeetendra Kumar, Adv.
Mr. Vipin Sandhu, Adv.
Mr. K. Venketshwar, Adv.
M/S. Mukesh Kumar Singh And Co., AOR
Mr. C A Sundaram, Sr. Adv.
Mr. Siddharth, AOR
Ms. Rohini Musa, Adv.
Mr. Abhishek Gupta, Adv.
Mr. Zafar Inyat, Adv.
Mr. Amit Kumar Agrawal, Adv.
Mr. A. Venayagam Balan, AOR
Mrs. V.p. Seemanthini, Sr. Adv.
Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. K. V. Mohan, AOR
Mr. K.v. Mohan, Adv.
Mrs. Tessy Varghese, Adv.
Ms. Satwinder Kaur, Adv.
Mr. K.k. Vinosh, Adv.
Mr. C A Sundaram, Sr. Adv.
Mr. Siddharth, AOR
Ms. Rohini Musa, Adv.
Mr. Abhishek Gupta, Adv.
Mr. Zafar Inyat, Adv.
Mr. Amit Kumar Agrawal, Adv.
Mr. Amrish Kumar, AOR
Mr. Vikramjit Banerjee, A.S.G.
Mr. Siddharth Sinha, Adv.
Mr. Prashant Rawat, Adv.
Mr. Shubhendu Anand, Adv.
Mr. Sridhar Potaraju, Adv.
Mr. Tabrez Malawat, Adv.
Mr. Syed Hamza, Adv.
Mr. Sourajit Sarkar, Adv.
Mr. Rahul Singh, Adv.
Mr. Abhaya Nath Das, Adv.
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Mr. Satish Kumar, AOR
Mr. K.c. Kaushik, Adv.
Mr. Rahul Kaushik, AOR
Ms. Bhuvneshwari Pathak, Adv.
Ms. Sangeeta Bharti, Adv.
Mr. Ashish Kumar, Adv.
Mr. Sushil Kumar Singh, AOR
Mr. R. K. Kapoor, Adv.
Ms. Shweta Kapoor, Adv.
Mr. Rajat Kapoor, Adv.
Dr. Reji Kumar R., Adv.
Mr. Suraj Pal Singh, Adv.
Ms. Kheyali Singh, AOR
Mr. Karunakar Mahalik, AOR
Mr. C. K. Sasi, AOR
Ms. Meena K Poulose, Adv.
Mr. P. A. Noor Muhamed, AOR
Ms. Hetu Arora Sethi, AOR
Mr. Rahul Jain, Adv.
Mr. Udayaditya Banerjee, AOR
Mr. Jayanth Muth Raj, Sr. Adv.
Mr. Ashwin Kumar D.s., Adv.
Ms. Surbhi Mehta, AOR
Mr. R. Anand Padmanabhan, Adv.
Mr. Shashi Bhushan Kumar, AOR
Mr. Shashi Bhushan Kumar, AOR
Mr. Aditya Dhawan, Adv.
Mrs. Kiran Dhawan, Adv.
Mr. Chander Shekhar Ashri, AOR
Ms. Pooja Dhar, AOR
Mr. K. V. Mohan, AOR
Mr. K.v. Mohan, Adv.
Mrs. Tessy Varghese, Adv.
Ms. Satwinder Kaur, Adv.
Mr. K.k. Vinosh, Adv.
Ms. Vandana Sehgal, AOR
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Mr. Anand Dilip Landge, AOR
Mr. Purushottam Sharma Tripathi, AOR
Mr. Ravi Chandra Prakash, Adv.
Mr. Mukesh Kumar Singh, Adv.
Mr. Amit, Adv.
Ms. Vani Vyas, Adv.
Mr. Abhishek Tripathi, Adv.
Mr. Lakshmeesh S. Kamath, AOR
Ms. Samriti Ahuja, Adv.
Mr. P. S. Sudheer, AOR
Mr. Udayaditya Banerjee, AOR
Mr. C A Sundaram, Sr. Adv.
Mr. Siddharth, AOR
Ms. Rohini Musa, Adv.
Mr. Abhishek Gupta, Adv.
Mr. Zafar Inyat, Adv.
Mr. Amit Kumar Agrawal, Adv.
Mr. A. Venayagam Balan, AOR
Mrs. V.p. Seemanthini, Sr. Adv.
Mr. Nishe Rajen Shonker, AOR
Mr. K. V. Mohan, AOR
Mr. Karunakar Mahalik, AOR
Mr. Dharmendra Kumar, Adv.
Mr. Manoj Kumar, Adv.
Mr. Manoranjan Mishra, Adv.
Mr. C. K. Sasi, AOR
Ms. Meena K Poulose, Adv.
Mr. P. A. Noor Muhamed, AOR
Mr. Purushottam Sharma Tripathi, AOR
Mr. Lakshmeesh S. Kamath, AOR
Ms. Samriti Ahuja, Adv.
Mr. P. S. Sudheer, AOR
Mr. Udayaditya Banerjee, AOR
Mr. Shashi Bhushan Kumar, AOR
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Mr. Shashi Bhushan Kumar, AOR
Mr. Aditya Dhawan, Adv.
Mrs. Kiran Dhawan, Adv.
Mr. Chander Shekhar Ashri, AOR
Ms. Pooja Dhar, AOR
Mr. K. V. Mohan, AOR
Ms. Vandana Sehgal, AOR
Mr. Anand Dilip Landge, AOR
UPON hearing the counsel the Court made the following
O R D E R
MA No. 2162/2022 in W.P.(C) No. 874/2018; MA 2191/2022 in W.P.(C) No. 233/2018; MA 123/2023 in W.P.(C) No. 395/2018; MA 122/2023 in W.P.(C) No. 778/2018; MA 116/2023 in W.P.(C) No. 372/2018; MA 120/2023 in W.P.(C) No. 393/2018; MA 121/2023 in W.P. (C) No. 367/2018; MA 115/2023 in W.P.(C) No. 371/2018; MA 112/2023 in W.P.(C) No. 380/2018; MA 114/2023 in W.P.(C) No. 374/2018; MA 119/2023 in W.P. (C) No. 385/2018; MA 117/2023 in W.P.(C) No. 368/2018; MA 113/2023 in W.P.(C) No. 369/2018; MA 118/2023 in W.P.(C) No. 406/2018; MA 241/2023 in W.P. (C) No. 1134/2018; MA 495/2023 in W.P.(C) No. 804/2018; M.A.Diary No. 41161/2022; M.A.Diary No. 41920/2022; M.A.Diary No. 7583/2023; MA 636/2023 in W.P.(C) No. 349/2019; MA 890/2023 in W.P.(C) No. 318/2022; MA 1533/2023 in W.P.(C) No. 390/2019; M. A.Diary No. 26105/2023 and Diary No. 26179/2023 Interlocutory Application Nos. 198362 of 2022 in M.A. D. No. 41161 of 2022, 201523 of 2022 8 in M.A. D. No. 41920 of 2022, 38592 of 2023 in M.A. D. No. 7583 of 2023 and 136808 of 2023 in M.A. D. No. 26179 of 2023 seeking permission to file impleadment/intervention applications stand rejected.
I.A. No. 123467 of 2023 in M.A.D. NO. 26105/2023 seeking intervention/impleadment stands rejected.
We have heard learned counsel for the applicants and the respondents in M.A. No. 2162 of 2022. In our opinion, the prayers asked for in this application cannot be considered by this Court in an application for clarification of a Judgment which was delivered by this Court on 04th November, 2022.
For the same reason, all the above mentioned miscellaneous applications along with interlocutory applications seeking clarification of the aforesaid judgment shall stand dismissed.
Pending application(s), if any, shall also stand disposed of.
Contempt Petition(C) No. 877 of 2023 in W.P. (C) No. 1134 of 2018 The contempt petition stands dismissed as we do not find any case of wilful disobedience of the 9 order impugned.
Pending application(s), if any, shall also stand disposed of.
Diary No. 26453/2023 and Diary No. 26455/2023 The present matters stand dismissed as withdrawn.
(SNEHA DAS) (VIDYA NEGI) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR