Gujarat High Court
State Of Gujarat vs Narendrasinh Keshubha Jadeja on 8 April, 2019
Author: J.B.Pardiwala
Bench: J.B.Pardiwala, A.C. Rao
R/CR.MA/6754/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION NO. 6754 of 2019
In R/CRIMINAL APPEAL NO. 741 of 2019
With
R/CRIMINAL APPEAL NO. 741 of 2019
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STATE OF GUJARAT
Versus
NARENDRASINH KESHUBHA JADEJA
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Appearance:
MR HK PATEL, APP (2) for the Applicant(s) No. 1
for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
and
HONOURABLE MR.JUSTICE A.C. RAO
Date : 08/04/2019
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE J.B.PARDIWALA) CRIMINAL MISC.APPLICATION NO. 6754 of 2019 Leave granted. Issue bailable warrant in the sum of Rs. 5,000/-.
CRIMINAL APPEAL NO. 741 of 2019 ADMIT.
(J. B. PARDIWALA, J) (A. C. RAO, J) MAYA Page 1 of 1