4C. [ Power to issue directions to supply a part of aluminium.] [Substituted by S.O. 596(E), dated 18th October, 1978.] - (1) The Central Government may, from time to time, by order, issue directions to any producer to supply to, -
(a)the Central Government, including any department or organisation of, or under; that Government, or(b)a State Government, or(c)a statutory corporation, including an Electricity Board, or(d)any other person,[* * *] [Omitted by S.O. 596(E), dated 18th October, 1978.] aluminium of such specification and in such quantities as may be specified in the order and at a price not exceeding the price fixed under Clause 4.(2)Where any direction is issued to any producer under sub-clause (1) for supply of [* *] [Omitted by S.O. 596(E), dated 18th October, 1978.] aluminium to, -(a)the Central Government, including any department or organisation of, or under, that Government, or(b)a State Government, or(c)an Electricity Board,that Government, department or organisation or Board may either arrange to take delivery of the aluminium by itself or nominate any person, organisation or authority to take delivery of the [* * *] [Omitted by S.O. 596(E), dated 18th October, 1978.] aluminium.
