Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 92 in The Marine Insurance Act, 1963 92. Repeals .-[ Repealed by the Repealing and Amending Act , 1974 (56 of 1974), section 2, Schedule I (w.e.f . 20-12-1974).]
