11. Executive Committee of the District Sports Council.
(1)There shall be an Executive Committee of the District Sports Council consisting of its President, Vice-President, Secretary and six members elected by the District Sports Council from among its members, of whom one shall be a woman.(2)It shall be the duty of the Executive Committee to discharge the day-to-day functions of the District Sports Council and to perform such other duties entrusted to it by the District Sports Council from time-to-time.(3)The procedure and quorum of meeting of Executive Committee shall be such as may be prescribed.
