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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(3) in The M.P. Boiler Operation Engineers' Rules, 1968

(3)The holder of first class certificate of competency as an attendant may also with the consent in writing of the Chief Inspector, relieve a person holding a certificate of proficiency as an Operation Engineer for a period which may extend to ten consecutive days which in special circumstances the Chief Inspector may extend to any length of time not exceeding thirty days at a time.Notwithstanding anything hereinbefore contained, the Chief Inspector of Boilers, may at his direction, permit a Boiler Operation Engineer, holding a certificate of proficiency under these rules, to be incharge of batteries of boilers, as he deems fit, and further may permit a Boiler Operation Engineer freedom of movement to such a distance from any boiler battery, on such conditions as he may consider necessary.