Section 7 in Punjab Social Security Fund Regulations, 2005
7. Objects of the Fund.
- The Fund shall be utilized for the following purposes, namely :-(a)old age pension;(b)financial assistance to widows and destitute women;(c)financial assistance to dependent children;(d)financial assistance to disabled persons;(e)ashirwad to Scheduled Caste, Christian girls and daughters of widows at the time of their marriages;(f)promotion of education among educationally backward classes;(g)scholarship for post-matric students for Schedule Castes;(h)attendance scholarship to Scheduled Caste Primary Girls Students;(i)pre-matric scholarship to the children whose parents are engaged in unclean occupations; and(j)free books to Scheduled Castes students up to matric standard.
