Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(p) in Karnataka Irrigation Act, 1965

(p)[ "Water Users' Apex Level Federation" means a Water Users' Apex Society registered under the Karnataka Co-operative Societies Act, 1959 (Karnataka Act 11 of 1959) which shall consist of members as specified in its bye-laws; [Clause (p) to (s) Inserted by Act 24 of 2000 w.e.f. 14.06.2000.]
(pp)[ "Water Users Association" means "a Water Users Association registered under the Karnataka Societies Registration Act, 1960 (Karanataka Act 17 of 1960),-