Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 146] [Entire Act] State of Rajasthan - Subsection Section 146(1) in Rajasthan Co-operative Societies Act, 1965 (1)The provisions of the Companies Act, 1956 (Central Act 1 of 1956) shall not apply to co-operative societies.