Patna High Court - Orders
Shyam Sundar Prasad Tikmani vs The Indian Oil Corporation Ltd. And Ors on 21 March, 2023
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.16704 of 2013
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Shyam Sundar Prasad Tikmani, S/O Late Sukhdeo Prasad Tikmani, R/O
Village P.O. And P.S. Runni Saidpur, District - Sitamarhi
... ... Petitioner/s
Versus
1. The Indian Oil Corporation Ltd.
2. The General Manager, Indian Oil Corporation, Bihar State Office, Marketing
Division, Eastern Regio,
3. The Senior Divisional Manager, Indian Oil Corpration, Marketing Division,
Begusarai
4. The Divisional Manager Retail Sales Indian Oil Corporation, Marketing
Division, Muzaffarpur
5. The Area Manager Retail Sales, Indian Oil Corporation, Sri D.K. Singh
Assistant Manager Indian Oil Corporation, Krishna Complex -3, 18 Ghat
Road, Muzaffarpur
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Gautam Kumar Kejriwal, Advocate
Mr. Mukund Kumar, Advocate
For the IOCL : Mr. Ankit Katriar, Advocate
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CORAM: HONOURABLE MR. JUSTICE SANJEEV PRAKASH
SHARMA
ORAL ORDER
2 21-03-2023Learned counsel for the petitioner seeks permission to withdraw this petition.
Permission is granted. The writ petition stands dismissed as withdrawn.
(Sanjeev Prakash Sharma, J) Ashwini/-
Item No.81 U