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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Rajasthan - Subsection

Section 74(22) in Rajasthan Muslim Wakf Regulations, 1964

(22)The amount with regard to wakf be mentioned, if it is deposited in some Securities, Bank, Post Office. Full particulars-account No. amount, and the person/s (with address/es) in whose name the account is opened be given. In case it is not so deposited particulars of the person or persons with whom the amount is lying be given.Signature of the applicant AddressDateDeclaration by the applicantI ................. son of ................ resident of ........... do hereby take oath and state that the contents of the above application mentioned in paras number...................... are absolutely true and correct based on my personal knowledge and contents of paras number ................are true and correct upon the information received which I believe to be true and correct.Deponent.I ................. son of ................ resident of .............. solemnly affirm that my above statement is true and correct that it conceals nothing and that no part of it is false. So help me God.DeponentForm VII(See regulation 64)Annual Budget Estimate of Wakf for the year 197.....
Income
    Revised estimate for the current year        
Actual income for the last year Budget estimate for the current year Actuals till the end of November Probation from December till the end of March Total of columns 3 and 4 Heads of income Estimate for the succeeding year Total as per head
1 2 3 4 5 6 7 8
Rs. Rs. Rs. Rs. Rs. 1. Opening balance-    
          (a) Cash    
          (b) Current account    
          (c) Price of crops and other crops    
          Total-    
          2. Land    
          Estimated quantity of crops Quantity of crops for service ofthe wakf as directed by wakif or according to usage or custom    
          (a) Quantity and price or surplus crops Price of cropsrequired for service    
          (b) Price of surplus crops    
          (c) Other income from land    
          Total-Income from land    
          3. Rents-    
          (a) Income from house rent    
          (b) Income from shops situated within the premises of thewakf    
          4. Nazranas, presents offered to the wakf:-    
          (a) Cash    
          (b) Approximate Cash value of Nazranas or presents    
          Total-Income from Nazranas or presents    
          5. Grants and aids from Government    
          6. Annual proceeds from:-    
          (1) Investment    
          (2) Deposits    
          Total-Annual proceeds from investment and deposits.    
          7. Compensation realised from employees and servants fornegligence in duties or loss or damage caused:-    
          (a) Income from other sources Miscellaneous receipts    
          (b) Income from business and similar other items    
          (c) Income from subscription in cash or kind    
          (d) Any other items of income known to the Mutawalli asbelonging to the wakf.    
          Total:-    
          8. Income from extra-ordinary sources and loans:-    
          (a) Refund towards loan advanced    
          (b) Refund towards loan advanced    
          (c) Deposits withdrawn    
          (d) Consideration of money for sale of land    
          (e) Consideration of money for sale of house    
          (f) Money realised from mortgage of land    
          Total-Income from extraordinary source and loans    
          9. Recoveries from advances    
          Grand Total    
Signature Mutawalli
Expenditure
    Revised estimate for the current year        
Actual expenditure for the last year Budget estimate for the current year Actuals till the end of November Probation from December till the end of March Total of columns 3 and 4 Heads of expenditure Estimate for the succeeding year Total as per heads
1 2 3 4 5 6 7 8
Rs. Rs. Rs. Rs. Rs. 1. Expenditure on account of making collections for the wakfproperties    
          2. Expenditure incurred according to the directions of wakifor usage or custom for:-    
          (a) Allowances to the Mutawalli and other individuals.    
          (b) Expenses for religious purposes    
          (c) Expenses for charitable purposes    
          (d) Expenses for other purposes    
          3. Expenditure for improvement and repair of lands    
          4. Expenditure for repair of houses    
          5. Expenditure for services:-    
          (a) Rent payable to Government    
          (b) Tax payable to Municipality etc.    
          (c) Contribution payable under Wakf Act, 1954 (Central Act 29of 1954)    
          Total-Expenditure for revenue, tax and contribution.    
          6. Expenditure for audit    
          7. Other minor expenses    
          8. (a) Purchase of lands    
          (b) Construction of house for augmenting the income of wakfs    
          (c) Interest on loan    
          (d) Repayment of loans and advances by the wakf    
          (e) Investment other than current account in Bank    
          Total-    
          9. Amounts recoverable from advance balance at the end of theyear:-    
          (a) Cash    
          (b) Current account in Bank    
          (c) Approximate price of surplus crops and other crops    
          Total-Balance    
          Amount............    
          Grad Total    
Village Date
Form VIIIRegister of Demands(See regulation 65)
    Demand Collections    
Name of Wakf Head of the Accounts Arrear Current Total Arrear Current Total Balance Remarks
  1. Rents                
  2. Cesses                
  3. Product from Agricultural lands                
Form IXRegister of Liabilities(See regulation 65)
Name of the Wakf Head of the Accounts   Expenditure    
Liabilities Amt. paid Date of payment Balance Remarks
1 2 3 4 5 6 7
  1. Government Revenue          
  2. Rents          
  3. Cesses          
  4. Other taxes          
  5. Collection taxes          
  6. Miscellaneous expenditure          
  7. Pay of officers          
  8. Stationery          
  9. Repairs and maintenance          
  10. Travelling allowance and other miscellaneous          
  11. Law Charges:-          
  (i) Rentsuits          
  (ii) Othersuits          
  12. Allowances          
  (i)Mutawalli          
  (ii) Otherbeneficiary          
  (iii)Individual          
  13. Payment to individual institution, mosque, other thanmosque.          
  14. Repayment of loans with details.          
Form XStatement of Accounts(See regulation 65)
Name of Wakf Head of Accounts Actual income for the preceding 12 months from1stApril to 31stMarch Reasons for variation* from the budget estimateproposed for the year Actual expenditure for the preceding 12 monthsfrom 1stApril to 31stMarch Reasons for variation* from the budget estimateproposed for the year
1 2 3 4 5 6
  1. Income from crops     1. Expenditure on account of making collections fromthe wakf properties  
  2. Income from rents, cesses, mutation etc.     2. Expenditure incurred according to the directionsof the wakf or usage or custom fee :-  
  3. Income from investment and deposits     (a) Allowances to the Mutawalli and other individuals  
  4. Income from business     (b) Expenses for religious purposes  
  5. Income from Nazars and presents     (c) Expenses for charitable purposes  
  6. Income from other sources :-     (d) Expenses for other purposes  
  (a) Income from shops situated in the premised of thewakf     3. Expenditure for improvement and repair of lands  
  (b) Income from house-rent     4. Expenditure for repair of houses  
  (c) Grants and aids from Government, if any     5. Expenditure for services:-  
  (d) Compensation money received     (a) Rent payable to Government  
  (e) Miscellaneous income     (b) Tax payable to Municipality etc.  
  (f) Income from subscription in cash or kind     (c) Contribution payable under Wakf Act (29 of 1954)  
  7. Any other items of income known to the Mutawallibelonging to the wakf     6. Expenditure for audit  
7. Other minor expenses in connection with:-  
*The variations, that the difference between thefigures in the budget estimates submitted by the Mutawalli forthat year and the figures shown as actuals in this statement.    
(a) Purchase of lands  
(b) Construction of house, for augmenting the incomeof wakfs  
(c) Interest on loan  
(d) Repayment of loans and advances  
      (e) Investments other that current accounts in Bank.  
Form XI(See regulation 66)Statement showing the annual income for the year ending with the 31st day of the month of March.......