Rajasthan High Court - Jodhpur
Minakshi vs Naveen Dadhich on 10 August, 2018
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Transfer Appl. No. 126/2018
Minakshi W/o Sh. Naveen Dadhich (Sharma) , Aged About 29
Years, D/o Sh. Ramakishan, B/c Brahman, R/o Plot No. 9, Near
Govt. Hospital Mundwa, District Nagaur.
----Petitioner
Versus
Naveen Dadhich S/o Sh. Prakash Chand Dadhich , B/c Brahman,
R/o Gali No. 1, Krishna Mandir Ke Pass, Near Ganda Nala,
Bhagat Ki Kothi, Jodhpur
----Respondent
For Petitioner(s) : Mr. R.S. Shekhawat
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 10/08/2018 Issue notice. Issue notice of stay application as well. Both the notices are made returnable within a period of four weeks.
In the meanwhile and till further orders, further proceedings in Civil Case No. 38/2018 pending before Family Court, Jodhpur Metropolitan shall remain stayed.
(ARUN BHANSALI),J A.K. Chouhan/-23 Powered by TCPDF (www.tcpdf.org)