Madhya Pradesh High Court
Mohammad Riyaz vs The State Of Madhya Pradesh on 12 May, 2022
Author: Vishal Mishra
Bench: Vishal Mishra
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 23100 of 2022 (MOHAMMAD RIYAZ Vs THE STATE OF MADHYA PRADESH) Dated : 12-05-2022 Shri Mayank Sharma, counsel for the applicant.
Shri Praveen Namdeo, Government Advocate for the State. Case diary is not available, as reported by the State counsel. L e t the case diary be made available positively by the next date of hearing, failing which, the concerned SHO shall mark his presence before this Court on the next date of hearing to explain the default.
List the case in the next week.
(VISHAL MISHRA) JUDGE irfan Signature Not Verified SAN Digitally signed by MOHD IRFAN SIDDIQUI Date: 2022.05.13 11:34:13 IST