Supreme Court - Daily Orders
Mithilesh Kumar Jha vs Union Of India And Others on 25 January, 2017
Bench: S.A. Bobde, Ashok Bhushan
CHAMBER-4 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 98/2017 In SLP(C) No. 32168/2016
MITHILESH KUMAR JHA Petitioner(s)
VERSUS
UNION OF INDIA AND OTHERS Respondent(s)
(With appln. (s) for c/delay in filing review petition and
office report)
Date : 25/01/2017 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ASHOK BHUSHAN
By Circulation
UPON perusing papers the Court made the following
O R D E R
Delay condoned.
The Review Petition is dismissed. [ Charanjeet Kaur ] [ Indu Pokhriyal ] A.R.-cum-P.S. Court Master [ Signed order is placed on the file ] Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2017.01.27 17:18:16 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (CIVIL) NO. 98 OF 2017 IN SPECIAL LEAVE PETITION (CIVIL) NO. 32168 OF 2016 MITHILESH KUMAR JHA .. Petitioner(s) VERSUS UNION OF INDIA AND ORS. .. Respondent(s) O R D E R This Review Petition is directed against order dated 11.11.2016 whereby the special leave petition was dismissed.
Delay condoned.
We have gone through the Review Petition and the connected papers filed therewith. In our opinion, no case for review of order dated 11.11.2016 is made out. The Review Petition is, accordingly, dismissed.
...................J. [ S.A. BOBDE ] ...................J. [ ASHOK BHUSHAN ] NEW DELHI, JANUARY 25, 2017.