Punjab-Haryana High Court
M/S Star Wire (India) Limited vs State Of Haryana And Others on 17 October, 2025
209 IOIN-1-LPA-2352-2025 in LPA-2352-2025 (15 cases)
JINDAL STAINLESS LTD
V/S
STATE OF HARYANA AND OTHERS
IOIN-1-LPA-2364-2025 in LPA-2364-2025
DCM TEXTILE
V/S
STATE OF HARYANA AND OTHERS
IOIN-1-LPA-2365-2025 in LPA-2365-2025
HISAR METAL INDUSTRIES LTD
V/S
STATE OF HARYANA AND OTHERS
IOIN-1-LPA-2500-2025 in LPA-2500-2025
M/S PUNJAB GENERAL INDUSTRIES PVT. LTD.
V/S
STATE OF HARYANA AND OTHERS
IOIN-1-LPA-2538-2025 in LPA-2538-2025
M/S ASAHI INDIA GLASS LTD.
V/S
STATE OF HARYANA AND OTHERS
IOIN-1-LPA-2539-2025 in LPA-2539-2025
M/S BSL CASTING PVT. LIMITED
V/S
STATE OF HARYANA AND OTHERS
IOIN-1-LPA-2540-2025 in LPA-2540-2025
M/S NEEL METAL PRODUCTS LIMITED
V/S
STATE OF HARYANA AND OTHERS
IOIN-1-LPA-2584-2025 in LPA-2584-2025
M/S NEW ALLENBERRY WORKS
V/S
STATE OF HARYANA AND OTHERS
IOIN-1-LPA-2589-2025 in LPA-2589-2025
M/S STAR WIRE (INDIA) LIMITED
V/S
STATE OF HARYANA AND OTHERS
1 of 3
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IOIN-1-LPA-2352-2025 in LPA-2352-2025 & connected cases -2
IOIN-1-LPA-2590-2025 in LPA-2590-2025
M/S JAI BHARAT MARUTI LIMITED
V/S
STATE OF HARYANA AND OTHERS
IOIN-1-LPA-2592-2025 in LPA-2592-2025
M/S JBM INDUSTRIES LIMITED
V/S
STATE OF HARYANA AND OTHERS
IOIN-1-LPA-2593-2025 in LPA-2593-2025
M/S JBM AUTO LIMITED
V/S
STATE OF HARYANA AND OTHERS
IOIN-1-LPA-2594-2025 in LPA-2594-2025
M/S JAI BHARAT MARUTI LIMITED
V/S
STATE OF HARYANA AND OTHERS
IOIN-1-LPA-2595-2025 in LPA-2595-2025
M/S STAR WIRE (INDIA) LIMITED
V/S
STATE OF HARYANA AND OTHERS
IOIN-1-LPA-2684-2025 in LPA-2684-2025
M/S SADHU FORGING LIMITED
V/S
STATE OF HARYANA AND OTHERS
Present: None.
*****
The present IOINs have been placed before this Court for correcting an inadvertent error in order dated 15.09.2025 passed in LPA No.2352 of 2025 and other connected cases wherein, at the end of the order sheet, no direction qua placing of copy of the order in the connected cases has been given.
2 of 3 ::: Downloaded on - 11-11-2025 10:39:21 ::: IOIN-1-LPA-2352-2025 in LPA-2352-2025 & connected cases -3 Let the said inadvertent mistake be corrected and at the end of order dated 15.09.2025 passed in LPA No.2352 of 2025 & other connected cases, para No.31 be added to the effect that 'a photocopy of this order be placed on the files of other connected cases'.
IOINs stand disposed of.
A photocopy of this order be placed on the file of other connected cases.
(HARSIMRAN SINGH SETHI)
JUDGE
October 17, 2025 (VIKAS SURI)
harsha JUDGE
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