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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(11) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(11)No earth wire shall cross any track and where structures to be connected to an earth-wire are located on opposite sides of a track, separate wire runs shall be used for connecting the structures and in complicated areas, structures may be connected to individual earthing stations.