Gujarat High Court
Rameshbhai Chhelshankar Oza Himself & ... vs Deven Jagnath Joshi on 20 November, 2002
Author: Ravi R. Tripathi
Bench: Ravi R.Tripathi
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
APPEAL FROM ORDER No 43 of 1999
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RAMESHBHAI CHHELSHANKAR OZA HIMSELF & AS DIRECTOR OF
Versus
DEVEN JAGNATH JOSHI
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Appearance:
1. Appeal from Order No. 43 of 1999
MR AMAR N BHATT for Petitioner No. 1
MR PC KAVINA for Respondent No. 1
MR DC DAVE for Respondent No. 2-3
RULE NOT RECD BACK for Respondent No. 4,6,9-12,15-17
MR ARUN H MEHTA for Respondent No. 5
RULE UNSERVED for Respondent No. 7-8,18
RULE SERVED for Respondent No. 13-14
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CORAM : MR.JUSTICE RAVI R.TRIPATHI
Date of Order: 20/11/2002
ORAL ORDER
Mr.Y.N. Oza, the learned counsel with Mr.Amar N. Bhatt, the learned advocate states that a Special Civil Application is filed which is likely to be circulated during the course of the week. He requests that the matter may be put off for a week. Office is directed to list the matter on 27.11.2002.
(Ravi R. Tripathi, J.) karim