Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 238(7)] [Section 238] [Entire Act] State of Madhya Pradesh - Subsection Section 238(7)(b) in The M.P. Land Revenue Code, 1959 (b)any orders regarding route of passage shall be passed by the Collector in whose respective jurisdiction the area over which passage is allowed lies;