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[Cites 0, Cited by 0] [Section 240E(1)] [Section 240E] [Entire Act]

State of Uttar Pradesh - Subsection

Section 240E(1)(b) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(b)the compensation and the rehabilitation grant, if any, payable to him in accordance with the provisions of Chapters III to V;