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[Cites 0, Cited by 0] [Section 125(2)] [Section 125] [Entire Act]

State of Goa - Subsection

Section 125(2)(d) in The Goa, Housing Board Act, 1968

(d)all liabilities, legally subsisting and enforceable against the Board, shall be enforceable against the authority or person referred to in clause (b) to the extent of the funds and properties vested in it or him.