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[Cites 0, Cited by 0] [Section 111] [Entire Act]

Union of India - Subsection

Section 111(6) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(6)There shall be a provision to activate functions manually from the central control room in such a manner that the facility is brought to a safe condition in the event of failure in the programmable parts of the system.