Punjab-Haryana High Court
Rampat And Others vs The State Of Haryana And Others on 15 September, 2008
Bench: Satish Kumar Mittal, Jaswant Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
C.W.P. No. 16359 of 2008
DATE OF DECISION : 15.09.2008
Rampat and others
.... PETITIONERS
Versus
The State of Haryana and others
..... RESPONDENTS
CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
HON'BLE MR. JUSTICE JASWANT SINGH
Present: Mr. Sachin Mittal, Advocate,
for the petitioners.
***
SATISH KUMAR MITTAL , J. ( Oral ) Counsel for the petitioners states that the petitioners may be permitted to withdraw this petition with liberty to file fresh one with proper prayer.
Dismissed as withdrawn with the aforesaid liberty.
( SATISH KUMAR MITTAL )
JUDGE
September 15, 2008 ( JASWANT SINGH )
ndj JUDGE