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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Greater Bengaluru City Corporation -

Section 2(31) in Bangalore Water Supply and Sewerage Act, 1964

(31)'vehicle' includes a carriage, cart, van, dray, truck, hand-cart, bicycle, cyclerikshaw, auto-rikshaw, motor vehicle and every wheeled conveyance which is used or is capable of being used on a street;