Supreme Court - Daily Orders
State Of Madhya Pradesh vs Jainarayan Chouksey . on 19 September, 2016
Bench: Anil R. Dave, A.K. Sikri, R.K. Agrawal, Adarsh Kumar Goel, R. Banumathi
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ITEM NO.501 & 502 COURT NO.2 SECTION XVI
(REVISED)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 584/2016 In C.A. No. 4060/2009
STATE OF MADHYA PRADESH Petitioner(s)
VERSUS
JAINARAYAN CHOUKSEY AND ORS. Respondent(s)
WITH I.A. NO.83 IN C.A. NO.4060/2009
(for directions and office report)
Date : 19/09/2016 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. P.S. Patwalia, ASG
Mr.P. Gaurav, Adv.
Mr. Mishra Saurabh,Adv.
Mr. Amit Lal, Adv.
Mr. P.S. Narasimha, ASG
Ms. Madhavi Divan, AC
For Respondent(s) Mr, Kapil Sibal, Sr.Adv.
Dr. A.M. Singhvi, Sr.Adv.
Mr. Ajay Gupta, Adv.
Mr. A.P. Shruti, Adv.
Ms. Pragati Neekhra, Adv.
Mr. Sumeer Sodhi, Adv.
Mr. Varun Thankha, Adv.
Mr. Aman Nandrajog, Adv.
Mr. Arjun Nanda, Adv.
Mr. Ashish Tiwari, Adv.
Mr. Ranjit Kumar, SG
Signature Not Verified
Ms. Binu Tamta, Adv.
Mr. R.K. Rathore, Adv.
Digitally signed by USHA
RANI BHARDWAJ
Date: 2016.09.21
11:01:26 IST
Reason:
Ms. Rekha Pandey, Adv.
Mr.D.S. Mahara, Adv.
Mr. Rajiv Singh, Adv.
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Mr. Vikas Singh, Sr.Adv.
Mr. Gaurav Sharma, Adv.
Mr. Amandeep Kaur, Adv.
Mr. Dhawal Mohan, Adv.
Mr. Prateek Bhatia, Adv.
Mr. Varu Gaur, Adv.
Mr. Suryanarayana Singh, Adv.
Mr. D.K. Sinha, Adv.
Mr. Jasbir Singh Malik, Adv.
Mr.Franklin Caesar Thomas, Adv.
Mr. Chand Qureshi, Adv.
Mr. M.P. Siddiqui, Adv.
Mr. Amit Kumar, Adv.
Mr. S.S. Shamshery, Adv.
Mr. Ankit Raj, Adv.
Mr. R.C. Kohli, Adv.
Ms. Pratibha Jain, Adv.
Mr. P.P. Singh, Adv.
Ms. Manju Jetley, Adv.
Mr. Sunil Kumar Jain, Adv.
Mr. Abhinav Mukherji, Adv.
Mr. Sanjay K. Agrawal, Adv.
Mr. Harish Pandey, Adv.
Mr, Pawanshree Agrawal, Adv.
Ms. Usha Nandini V., Adv.
Mr. TRB Sivakumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Arguments heard in part.
List on 22nd September, 2016 at 10.30 a.m. Interim stay granted earlier shall continue till 23rd September, 2016.
(USHA BHARDWAJ) (SNEH BALA MEHRA) A.R.-CUM-P.S. ASSISTANT REGISTRAR 3 ITEM NO.501 & 502 COURT NO.2 SECTION XVI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS CONMT.PET.(C) No. 584/2016 In C.A. No. 4060/2009 STATE OF MADHYA PRADESH Petitioner(s) VERSUS JAINARAYAN CHOUKSEY AND ORS. Respondent(s) WITH I.A. NO.83 IN C.A. NO.4060/2009 (for directions and office report) Date : 19/09/2016 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE R.K. AGRAWAL HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MRS. JUSTICE R. BANUMATHI For Petitioner(s) Mr. P.S. Patwalia, ASG Mr.P. Gaurav, Adv.
Mr. Mishra Saurabh,Adv. Mr. Amit Lal, Adv.
Mr. P.S. Narasimha, ASG Ms. Madhavi Divan, AC For Respondent(s) Mr, Kapil Sibal, Sr.Adv.
Dr. A.M. Singhvi, Sr.Adv. Mr. Ajay Gupta, Adv.
Mr. A.P. Shruti, Adv. Ms. Pragati Neekhra, Adv. Mr. Sumeer Sodhi, Adv. Mr. Varun Thankha, Adv. Mr. Aman Nandrajog, Adv. Mr. Arjun Nanda, Adv. Mr. Ashish Tiwari, Adv.
Mr. Ranjit Kumar, SG Ms. Binu Tamta, Adv.
Mr. R.K. Rathore, Adv. Ms. Rekha Pandey, Adv. Mr.D.S. Mahara, Adv. Mr. Rajiv Singh, Adv.4
Mr. Vikas Singh, Sr.Adv. Mr. Gaurav Sharma, Adv. Mr. Amandeep Kaur, Adv. Mr. Dhawal Mohan, Adv. Mr. Prateek Bhatia, Adv. Mr. Varu Gaur, Adv.
Mr. Suryanarayana Singh, Adv. Mr. D.K. Sinha, Adv.
Mr. Jasbir Singh Malik, Adv.
Mr.Franklin Caesar Thomas, Adv. Mr. Chand Qureshi, Adv. Mr. M.P. Siddiqui, Adv. Mr. Amit Kumar, Adv.
Mr. S.S. Shamshery, Adv. Mr. Ankit Raj, Adv.
Mr. R.C. Kohli, Adv.
Ms. Pratibha Jain, Adv.
Mr. P.P. Singh, Adv.
Ms. Manju Jetley, Adv.
Mr. Sunil Kumar Jain, Adv.
Mr. Abhinav Mukherji, Adv.
Mr. Sanjay K. Agrawal, Adv.
Mr. Harish Pandey, Adv.
Mr, Pawanshree Agrawal, Adv.
Ms. Usha Nandini V., Adv.
Mr. TRB Sivakumar, Adv. UPON hearing the counsel the Court made the following O R D E R Arguments heard in part.
List on 23rd September, 2016 at 10.30 a.m. Interim stay granted earlier shall continue till 23rd September, 2016.
(USHA BHARDWAJ) (SNEH BALA MEHRA) A.R.-CUM-P.S. ASSISTANT REGISTRAR