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Supreme Court - Daily Orders

State Of Madhya Pradesh vs Jainarayan Chouksey . on 19 September, 2016

Bench: Anil R. Dave, A.K. Sikri, R.K. Agrawal, Adarsh Kumar Goel, R. Banumathi

                                                       1

      ITEM NO.501 & 502               COURT NO.2                           SECTION XVI
      (REVISED)
                     S U P R E M E C O U R T O F                       I N D I A
                             RECORD OF PROCEEDINGS

                           CONMT.PET.(C) No. 584/2016 In C.A. No. 4060/2009

      STATE OF MADHYA PRADESH                                              Petitioner(s)

                                                      VERSUS

      JAINARAYAN CHOUKSEY AND ORS.                                         Respondent(s)

      WITH I.A. NO.83 IN C.A. NO.4060/2009
      (for directions and office report)

      Date : 19/09/2016 These matters were called on for hearing today.

      CORAM :
                            HON'BLE   MR. JUSTICE ANIL R. DAVE
                            HON'BLE   MR. JUSTICE A.K. SIKRI
                            HON'BLE   MR. JUSTICE R.K. AGRAWAL
                            HON'BLE   MR. JUSTICE ADARSH KUMAR GOEL
                            HON'BLE   MRS. JUSTICE R. BANUMATHI

      For Petitioner(s)                  Mr. P.S. Patwalia, ASG
                                         Mr.P. Gaurav, Adv.
                                         Mr. Mishra Saurabh,Adv.
                                         Mr. Amit Lal, Adv.

                                         Mr. P.S. Narasimha, ASG

                                         Ms. Madhavi Divan, AC

      For Respondent(s)                  Mr,   Kapil Sibal, Sr.Adv.
                                         Dr.   A.M. Singhvi, Sr.Adv.
                                         Mr.   Ajay Gupta, Adv.
                                         Mr.   A.P. Shruti, Adv.
                                         Ms.   Pragati Neekhra, Adv.
                                         Mr.   Sumeer Sodhi, Adv.
                                         Mr.   Varun Thankha, Adv.
                                         Mr.   Aman Nandrajog, Adv.
                                         Mr.   Arjun Nanda, Adv.
                                         Mr.   Ashish Tiwari, Adv.

                                         Mr. Ranjit Kumar, SG
Signature Not Verified
                                         Ms. Binu Tamta, Adv.
                                         Mr. R.K. Rathore, Adv.
Digitally signed by USHA
RANI BHARDWAJ
Date: 2016.09.21
11:01:26 IST
Reason:
                                         Ms. Rekha Pandey, Adv.
                                         Mr.D.S. Mahara, Adv.
                                         Mr. Rajiv Singh, Adv.
                                       2

                       Mr.   Vikas Singh, Sr.Adv.
                       Mr.   Gaurav Sharma, Adv.
                       Mr.   Amandeep Kaur, Adv.
                       Mr.   Dhawal Mohan, Adv.
                       Mr.   Prateek Bhatia, Adv.
                       Mr.   Varu Gaur, Adv.

                       Mr. Suryanarayana Singh, Adv.
                       Mr. D.K. Sinha, Adv.

                       Mr. Jasbir Singh Malik, Adv.

                       Mr.Franklin Caesar Thomas, Adv.
                       Mr. Chand Qureshi, Adv.
                       Mr. M.P. Siddiqui, Adv.
                       Mr. Amit Kumar, Adv.

                       Mr. S.S. Shamshery, Adv.
                       Mr. Ankit Raj, Adv.
                       Mr. R.C. Kohli, Adv.

                       Ms. Pratibha Jain, Adv.

                       Mr. P.P. Singh, Adv.

                       Ms. Manju Jetley, Adv.

                       Mr. Sunil Kumar Jain, Adv.

                       Mr. Abhinav Mukherji, Adv.

                       Mr. Sanjay K. Agrawal, Adv.

                       Mr. Harish Pandey, Adv.

                       Mr, Pawanshree Agrawal, Adv.

                       Ms. Usha Nandini V., Adv.

                    Mr. TRB Sivakumar, Adv.
         UPON hearing the counsel the Court made the following
                            O R D E R

Arguments heard in part.

List on 22nd September, 2016 at 10.30 a.m. Interim stay granted earlier shall continue till 23rd September, 2016.

(USHA BHARDWAJ) (SNEH BALA MEHRA) A.R.-CUM-P.S. ASSISTANT REGISTRAR 3 ITEM NO.501 & 502 COURT NO.2 SECTION XVI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS CONMT.PET.(C) No. 584/2016 In C.A. No. 4060/2009 STATE OF MADHYA PRADESH Petitioner(s) VERSUS JAINARAYAN CHOUKSEY AND ORS. Respondent(s) WITH I.A. NO.83 IN C.A. NO.4060/2009 (for directions and office report) Date : 19/09/2016 These matters were called on for hearing today. CORAM :

HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE R.K. AGRAWAL HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MRS. JUSTICE R. BANUMATHI For Petitioner(s) Mr. P.S. Patwalia, ASG Mr.P. Gaurav, Adv.
Mr. Mishra Saurabh,Adv. Mr. Amit Lal, Adv.
Mr. P.S. Narasimha, ASG Ms. Madhavi Divan, AC For Respondent(s) Mr, Kapil Sibal, Sr.Adv.
Dr. A.M. Singhvi, Sr.Adv. Mr. Ajay Gupta, Adv.
Mr. A.P. Shruti, Adv. Ms. Pragati Neekhra, Adv. Mr. Sumeer Sodhi, Adv. Mr. Varun Thankha, Adv. Mr. Aman Nandrajog, Adv. Mr. Arjun Nanda, Adv. Mr. Ashish Tiwari, Adv.
Mr. Ranjit Kumar, SG Ms. Binu Tamta, Adv.
Mr. R.K. Rathore, Adv. Ms. Rekha Pandey, Adv. Mr.D.S. Mahara, Adv. Mr. Rajiv Singh, Adv.
4
Mr. Vikas Singh, Sr.Adv. Mr. Gaurav Sharma, Adv. Mr. Amandeep Kaur, Adv. Mr. Dhawal Mohan, Adv. Mr. Prateek Bhatia, Adv. Mr. Varu Gaur, Adv.
Mr. Suryanarayana Singh, Adv. Mr. D.K. Sinha, Adv.
Mr. Jasbir Singh Malik, Adv.
Mr.Franklin Caesar Thomas, Adv. Mr. Chand Qureshi, Adv. Mr. M.P. Siddiqui, Adv. Mr. Amit Kumar, Adv.
Mr. S.S. Shamshery, Adv. Mr. Ankit Raj, Adv.
Mr. R.C. Kohli, Adv.
Ms. Pratibha Jain, Adv.
Mr. P.P. Singh, Adv.
Ms. Manju Jetley, Adv.
Mr. Sunil Kumar Jain, Adv.
Mr. Abhinav Mukherji, Adv.
Mr. Sanjay K. Agrawal, Adv.
Mr. Harish Pandey, Adv.
Mr, Pawanshree Agrawal, Adv.
Ms. Usha Nandini V., Adv.
Mr. TRB Sivakumar, Adv. UPON hearing the counsel the Court made the following O R D E R Arguments heard in part.
List on 23rd September, 2016 at 10.30 a.m. Interim stay granted earlier shall continue till 23rd September, 2016.
(USHA BHARDWAJ) (SNEH BALA MEHRA) A.R.-CUM-P.S. ASSISTANT REGISTRAR