Supreme Court - Daily Orders
Ram Phal (D) Thr. Lrs. vs Khazani Devi (D) Thr Lrs on 11 July, 2016
Bench: Pinaki Chandra Ghose, Amitava Roy
ITEM NO.40 COURT NO.10 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
16190-16191/2016
(Arising out of impugned final judgment and order dated
03/10/2013 in RSA No. 1791/1987 11/02/2016 in RSA No. 1791/1987
11/02/2016 in RA No. 55/2013 passed by the High Court Of Punjab &
Haryana At Chandigarh)
RAM PHAL (D) THR. LRS. & ORS Petitioner(s)
VERSUS
KHAZANI DEVI (D) THR LRS AND ORS Respondent(s)
(with interim relief)
Date : 11/07/2016 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Mahabir Singh, Sr. Adv.
Mr. Gagan Deep Sharma, Adv.
Mr. Nikhil Jain, AOR
Ms. Preeti Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petitions are dismissed.
(R.NATARAJAN) (NEELAM KANTA VIG)
Court Master Court Master
Signature Not Verified
Digitally signed by
R.NATARAJAN
Date: 2016.07.12
16:42:15 IST
Reason: