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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(f) in U.P. Jagadguru Rambhadracharya Handicapped University Act, 2001

(f)to demand and receive such fees and charges as may be fixed by the Statutes or Ordinances, as the case may be;